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[Cites 0, Cited by 0] [Section 44] [Entire Act]

State of Himachal Pradesh - Subsection

Section 44(1) in Himachal Pradesh Para-Veterinary Council Act, 2010

(1)Save as otherwise provided in this Act, no person shall practise or hold himself out, whether directly or indirectly, as practicing habitually for personal gain as a Para-veterinary practitioner within the State.