Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Entire Act]

State of Rajasthan - Section

Section 9 in The Rajasthan Land Revenue (Allotment of Land for Digging of Wells and Installing of Pumping Sets for Irrigation Purposes) Rules, 1979

9. Issue of proclamation inviting application for allotment.

- The Collector shall issue a proclamation inviting applications for allotment of land for digging wells and installing pumping sets Such proclamation shall give necessary details of the land available for allotment and shall be published in such local Newspapers or otherwise as the Collector may decide.