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[Cites 0, Cited by 0] [Section 7(1)] [Section 7] [Entire Act]

State of Rajasthan - Subsection

Section 7(1)(iii) in The Rajasthan Colonisation (Indira Gandhi Canal Project Government Land Allotment and Sale) Rules, 1967

(iii)For resettlement of disabled service personnel and dependents of Deceased Defence personnel killed in action in NEFA and Ladakh, Rann of Kutch, Pakistan hostilities in Punjab, Rajasthan sthan, Jammu & Kashmir and the Gallantry Award holders up to 10,000 acres.