Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 13] [Entire Act] Bengal Presidency - Subsection Section 13(b) in Bengal Suppression of Immoral Traffic Act, 1933 (b)that a female in respect of whom an offence punishable under sections 8, 9, 10, 11 or 12 has been committed is to be found therein;
