Delhi High Court - Orders
M/S Jamia Hamdard vs South Delhi Municipal Corporation on 5 November, 2024
Author: Prateek Jalan
Bench: Prateek Jalan
$~9 to 11
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ W.P.(C) 9145/2017
M/S JAMIA HAMDARD .....Petitioner
versus
SOUTH DELHI MUNICIPAL CORPORATION .....Respondent
10
+ W.P.(C) 9170/2017
M/S JAMIA HAMDARD .....Petitioner
versus
SOUTH DELHI MUNICIPAL CORPORATION .....Respondent
11
+ W.P.(C) 9198/2017
M/S JAMIA HAMDARD .....Petitioner
versus
SOUTH DELHI MUNICIPAL CORPORATION .....Respondent
Appearance:- Ms. Akanksha Agrawal, Advocate for Petitioner in
Item Nos. 9 to 11
Ms. Madhu Tewatia, Advocate for SDMC in Item
Nos. 9 to 11.
CORAM:
HON'BLE MR. JUSTICE PRATEEK JALAN
ORDER
% 05.11.2024 Ms. Akanksha Agrawal, learned counsel for the petitioner, has circulated a written request for adjournment, to which there is no objection.
List on 19.03.2025.
PRATEEK JALAN, J NOVEMBER 5, 2024/'pv'/ This is a digitally signed order.
The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above. The Order is downloaded from the DHC Server on 17/11/2024 at 18:38:15