Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 7] [Entire Act]

Union of India - Subsection

Section 7(1) in National Waterways, Safety Of Navigation And Shipping Regulations, 2002

(1)Every vesses shall regulate their speed to avoid creating excessive wash or suction likely to cause damage to stationary or other moving vessels or structures.