Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 11(2)] [Section 11] [Entire Act]

State of Rajasthan - Subsection

Section 11(2)(i) in The Rajasthan Lands Summary Settlement Act, 1953

(i)the name of each tenant or other person holding or occupying land together with the area land in his occupation or within his holding,