Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 8] [Entire Act] State of Punjab - Subsection Section 8(3) in Punjab Jail Manual, 1996 (3)The State Government may declare any Central Jail or any part thereof as Maximum Security Jail for the confinement of prisoners defined in Clause K of Para 3 the Manual.
