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Delhi High Court - Orders

M/S Indian Institute Of Planning & ... vs Sophisticated Realtors Pvt on 16 October, 2023

Author: Yogesh Khanna

Bench: Yogesh Khanna

                                    $~14
                                    *    IN THE HIGH COURT OF DELHI AT NEW DELHI
                                    +    O.M.P. (COMM) 305/2020
                                         M/S INDIAN INSTITUTE OF PLANNING &
                                         MANAGEMENT(IIPM)
                                                                                      ..... Petitioner
                                                        Through: Mr.Raman Kapur, Sr. Advocate with
                                                                 Mr.Vishal Gupta, Mr.Varun Kapur,
                                                                 Mr.Paranjay Chopra and Mr.Arpan
                                                                 Rathore, Advocates.

                                                                                      versus

                                                SOPHISTICATED REALTORS PVT
                                                                                                                                  ..... Respondent
                                                                                      Through:                 Ms.Madhurima      Sarangi       and
                                                                                                               Mr.Varun Kumar, Advocates.

                                                CORAM:
                                                HON'BLE MR. JUSTICE YOGESH KHANNA
                                                                  ORDER

% 16.10.2023

1. List on 09.01.2024 for arguments.

YOGESH KHANNA, J.

OCTOBER 16, 2023 VLD This is a digitally signed order. The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above. The Order is downloaded from the DHC Server on 18/10/2023 at 21:55:48