Delhi High Court - Orders
M/S Indian Institute Of Planning & ... vs Sophisticated Realtors Pvt on 16 October, 2023
Author: Yogesh Khanna
Bench: Yogesh Khanna
$~14
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ O.M.P. (COMM) 305/2020
M/S INDIAN INSTITUTE OF PLANNING &
MANAGEMENT(IIPM)
..... Petitioner
Through: Mr.Raman Kapur, Sr. Advocate with
Mr.Vishal Gupta, Mr.Varun Kapur,
Mr.Paranjay Chopra and Mr.Arpan
Rathore, Advocates.
versus
SOPHISTICATED REALTORS PVT
..... Respondent
Through: Ms.Madhurima Sarangi and
Mr.Varun Kumar, Advocates.
CORAM:
HON'BLE MR. JUSTICE YOGESH KHANNA
ORDER
% 16.10.2023
1. List on 09.01.2024 for arguments.
YOGESH KHANNA, J.
OCTOBER 16, 2023 VLD This is a digitally signed order. The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above. The Order is downloaded from the DHC Server on 18/10/2023 at 21:55:48