Punjab-Haryana High Court
M/S Atlas Cycle Industries Ltd. Sonepat ... vs State Of Haryana And Another on 8 October, 2013
Author: Rajive Bhalla
Bench: Rajive Bhalla
IN THE HIGH COURT OF PUNJAB AND HARYANA AT
CHANDIGARH.
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CWP Nos. 4462 of 1992.
Date of decision: 8.10.2013.
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M/S Atlas Cycle Industries Ltd. Sonepat and another
Versus
State of Haryana and another.
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CORAM: HON'BLE MR. JUSTICE RAJIVE BHALLA
HON'BLE MR. JUSTICE DR. BHARAT BHUSHAN
PARSOON.
Present: Shri Rajesh Mahajan, Advocate, for the
petitioner.
Shri Parveen Chauhan, Advocate, for
Shri Gagandeep Singh Wasu. Addl: A.G.Haryana.
RAJIVE BHALLA, J (ORAL)
For orders see order of even date passed in CWP No. 8979 of 1994 titled Haryana State Agricultural Marketing Board Panchkula Versus State of Haryana and others.
(RAJIVE BHALLA) JUDGE (DR. BHARAT BHUSHAN PARSOON) 8.10.2013 JUDGE malik Subhash Malik 2013.11.13 10:46 I attest to the accuracy and integrity of this document Chandigarh