Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 24] [Entire Act] State of Madhya Pradesh - Subsection Section 24(xxxiv) in The M.P. Vishwavidyalaya Adhiniyam, 1973 (xxxiv)to recognize a member of the staff of an affiliated College or recognized Institution as a teacher of the University and withdraw such recognition;
