Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 5] [Entire Act] State of Odisha - Subsection Section 5(3) in The Orissa Child Labour (Prohibition and Regulation) Rules, 1994 (3)The certificate of age as referred to in Sub-rule (1) shall be issued in Form 'B' and no fee shall be charged for the same.
