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[Cites 0, Cited by 0] [Section 81(2)] [Section 81] [Entire Act]

NCT Delhi - Subsection

Section 81(2)(n) in The Delhi Excise Act, 2009

(n)curbing activities of boot-leggers who distill, manufacture, store, transport, import, export, sell or distribute any intoxicant in contravention of any provision of this Act or the rules made thereunder;