Legal Document View

Unlock Advanced Research with PRISMAI

Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 8A(5)] [Section 8A] [Entire Act]

State of Tamilnadu - Subsection

Section 8A(5)(b) in Tamil Nadu Manual Workers (Regulation of Employment and Conditions of Work) Act, 1982

(b)The Government may, by notification, direct that this section shall apply on such date as may be specified in the notification to the local area comprised in-
(i)any municipal town;
(ii)any township; or
(iii)any panchayat.