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[Cites 0, Cited by 0] [Section 4A] [Entire Act]

Union of India - Subsection

Section 4A(14) in Information Technology (Intermediary Guidelines and Digital Media Ethics Code) Rules, 2021

(14)In this rule, „prominently publish‟ shall mean publishing in a clearly visible manner on the home page of the website or the home screen of the mobile based application, or both, as the case may be, or on a web page or an app screen directly accessible from the home page or home screen.