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Allahabad High Court

Pradeep Kumar vs Smt. Vijay Lakshmi on 21 July, 2014

Author: Rajes Kumar

Bench: Rajes Kumar





HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 2
 

 
Case :- FIRST APPEAL No. - 309 of 2007
 

 
Appellant :- Pradeep Kumar
 
Respondent :- Smt. Vijay Lakshmi
 
Counsel for Appellant :- Dhiraj Srivastava,Akhilesh Tripathi,Alpana Dwivedi,Anand Dwivedi,B.K.Srivastava
 
Counsel for Respondent :- Anil Kumar
 

 
Hon'ble Rajes Kumar,J.
 

Hon'ble Om Prakash-VII,J.

Both, Sri Pradeep Kumar and Smt. Vijay Lakshmi appeared in person before us. Smt. Vijay Lakshmi also brought her daughter-Km. Vijeta Lakshmi.

We had an interaction with all the three persons. We allow them to settle their dispute amicably.

List on 11.8.2014 in Chambers at 3-30 P.M. Order Date :- 21.7.2014 OP