Allahabad High Court
Pradeep Kumar vs Smt. Vijay Lakshmi on 21 July, 2014
Author: Rajes Kumar
Bench: Rajes Kumar
HIGH COURT OF JUDICATURE AT ALLAHABAD ?Court No. - 2 Case :- FIRST APPEAL No. - 309 of 2007 Appellant :- Pradeep Kumar Respondent :- Smt. Vijay Lakshmi Counsel for Appellant :- Dhiraj Srivastava,Akhilesh Tripathi,Alpana Dwivedi,Anand Dwivedi,B.K.Srivastava Counsel for Respondent :- Anil Kumar Hon'ble Rajes Kumar,J.
Hon'ble Om Prakash-VII,J.
Both, Sri Pradeep Kumar and Smt. Vijay Lakshmi appeared in person before us. Smt. Vijay Lakshmi also brought her daughter-Km. Vijeta Lakshmi.
We had an interaction with all the three persons. We allow them to settle their dispute amicably.
List on 11.8.2014 in Chambers at 3-30 P.M. Order Date :- 21.7.2014 OP