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[Cites 0, Cited by 0] [Section 58(2)] [Section 58] [Entire Act]

State of Andhra Pradesh - Subsection

Section 58(2)(h) in Andhra Pradesh Urban Areas (Development) Act, 1975

(h)the fee to be paid on an application for permission under Section 14 and the factors and circumstances to be taken into consideration in determining such fee ;