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[Cites 0, Cited by 0] [Section 3(3)] [Section 3] [Entire Act]

State of Telangana - Subsection

Section 3(3)(d) in Telangana Urban Areas (Development) Act, 1975

(d)[ five elected members of the Municipal Corporation or Municipality, as the case may be, comprised within the development area, to be nominated by the Government;] [Substituted by Act No.27 of 2007.]