Allahabad High Court
Yogita Nand Yadav vs U.O.I.Thru.Min.Of Home Affairs ... on 30 July, 2021
Bench: Ramesh Sinha, Narendra Kumar Johari
HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH ?Court No. - 9 Case :- MISC. BENCH No. - 11396 of 2021 Petitioner :- Yogita Nand Yadav Respondent :- U.O.I.Thru.Min.Of Home Affairs &Internal Security & Ors. Counsel for Petitioner :- Ayodhya Prasad Mishra,Rituraj Mishra Counsel for Respondent :- G.A.,Akhilesh Awasthi Hon'ble Ramesh Sinha,J.
Hon'ble Narendra Kumar Johari,J.
(The judgment is pronounced in terms of Chapter VII Sub-rule (2) of Rule (1) of the Allahabad High Court Rules, 1952 by Hon'ble Ramesh Sinha, J.) The writ petition is dismissed vide our order of date passed in separate sheets contained in Misc. Bench No. 11190 of 2021 : Hemant Kumar Saini Vs. Union of India and others.
Order Date :- 30.7.2021 ML/-