Legal Document View

Unlock Advanced Research with PRISMAI

Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 7(2)] [Section 7] [Entire Act]

Union of India - Subsection

Section 7(2)(q) in The Payment Of Wages Act, 1936

(q)[ deductions for contributions to any insurance scheme framed by the Central Government for the benefit of its employees.] [ Inserted by Act 53 of 1964, Section 6 (w.e.f. 1.2.1965).]