Section 6(1)(i) in Rajasthan Payment of Gratuity Rules, 1973

[Cites 0, Cited by 0] [Section 6(1)] [Section 6] [Entire Act]

State of Rajasthan - Subsection

Section 6(1)(i) in Rajasthan Payment of Gratuity Rules, 1973

(i)in the case of an employee who is already in employment for a year or more on the date of commencement of these Rules, ordinarily within ninety days from such date; and

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State of Rajasthan - Subsection

Section 6(1)(i) in Rajasthan Payment of Gratuity Rules, 1973