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[Cites 0, Cited by 0] [Section 7(1)] [Section 7] [Entire Act]

State of Uttar Pradesh - Subsection

Section 7(1)(z) in The U.P. Municipalities Act, 1916

(z)slum improvement and upgradation;
(za)urban poverty alleviation;
(zb)providing urban amenities and facilities such as gardens, public parks and play grounds.]