Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 5] [Section 3] [Entire Act]

State of Odisha - Subsection

Section 3(xiii) in The Orissa Hindu Religious Endowments Act, 1951

(xiii)"religious institution" means a math, a temple and endowment attached thereto or a specific endowment and includes an institution under direct management of the State Government;