Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 67(7)] [Section 67] [Entire Act] Bombay Presidency - Subsection Section 67(7)(b) in Bombay Primary Education Act, 1947 (b)any primary school teachers and other persons as were employed by or under it before such reconstitution,