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State of Kerala - Section

Section 1 in The Kerala Document Writers Scribes and Stamp Vendors Welfare Fund Act, 2012

1. Short title and commencement.

(1)This Act may be called the Kerala Document Writers', Scribes' and Stamp Vendors' Welfare Fund Act, 2012.
(2)It shall be deemed to have come into force on the 31st day of January, 2012.