Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 1] [Section 13] [Entire Act] State of Kerala - Subsection Section 13(4) in The Kerala General Sales Tax Act, 1963 (4)Nothing contained in this section shall apply to any State Government, the Central Government, or any local authority.
