Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 13] [Entire Act] State of Jharkhand - Subsection Section 13(2) in Sakri Canals Irrigation Rules, 1952 (2)The Lambardar shall be entitled to verify at site the gauge reading recorded in the gauge book by a gauge reader, and may report any discrepancy to the Sub-divisional Canal Officer.
