Manipur High Court
Sapam Kangleipal @ Chiranglen @ Sarat vs District Manipur on 4 November, 2020
Bench: Kh. Nobin Singh, Mv. Muralidaran
1
IN THE HIGH COURT OF MANIPUR
AT IMPHAL
(Video Conference)
W.P. (Cril.) No. 9 of 2020
Sapam Kangleipal @ Chiranglen @ Sarat ...Petitioner(s)
Vs.
District Manipur, IE ...Respondent(s)
BEFO RE
HON'BLE MR. JUSTICE KH. NOBIN SINGH
HON'BLE MR. JUSTICE MV. MURALIDARAN
O R D E R
04-11-2020 Kh. Nobin Singh, J Heard Shri Ch. Ngongo, learned Advocate appearing for the petitioner while Smt. L. Monomala, learned Government Advocate appearing for the State respondents and Shri S. Samarjeet, learned CGC appearing for the Union of India.
Hearing concluded.
Judgment reserved.
Copies of this order shall be sent to the learned counsels appearing for the parties through their WhatsApp/e-mail.
JUDGE JUDGE
Devananda
Yumk Digitally signed
by Yumkham
ham Rother
Date:
2020.11.04
Rother 16:17:04 +05'30'