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Manipur High Court

Sapam Kangleipal @ Chiranglen @ Sarat vs District Manipur on 4 November, 2020

Bench: Kh. Nobin Singh, Mv. Muralidaran

                                        1


                          IN THE HIGH COURT OF MANIPUR
                                    AT IMPHAL
                                (Video Conference)

W.P. (Cril.) No. 9 of 2020
Sapam Kangleipal @ Chiranglen @ Sarat           ...Petitioner(s)

        Vs.
District Manipur, IE                            ...Respondent(s)

                                BEFO RE
                    HON'BLE MR. JUSTICE KH. NOBIN SINGH
                   HON'BLE MR. JUSTICE MV. MURALIDARAN

                                  O R D E R

04-11-2020 Kh. Nobin Singh, J Heard Shri Ch. Ngongo, learned Advocate appearing for the petitioner while Smt. L. Monomala, learned Government Advocate appearing for the State respondents and Shri S. Samarjeet, learned CGC appearing for the Union of India.

Hearing concluded.

Judgment reserved.

Copies of this order shall be sent to the learned counsels appearing for the parties through their WhatsApp/e-mail.

                               JUDGE                  JUDGE
Devananda


Yumk Digitally  signed
       by Yumkham

ham Rother
       Date:
       2020.11.04

Rother 16:17:04 +05'30'