Supreme Court - Daily Orders
H.R. Shivakumar vs The State Of Government on 16 April, 2021
Bench: Rohinton Fali Nariman, Hrishikesh Roy
ITEM NO.17 Court 3 (Video Conferencing) SECTION IV-A
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
Petition(s) for Special Leave to Appeal (C) No(s). 5476/2021
(Arising out of impugned final judgment and order dated 11-02-2021
in WP No. 49213/2019 passed by the High Court Of Karnataka At
Bengaluru)
H.R. SHIVAKUMAR Petitioner(s)
VERSUS
THE STATE OF GOVERNMENT & ORS. Respondent(s)
(FOR ADMISSION and I.R.)
Date : 16-04-2021 This petition was called on for hearing today.
CORAM :
HON'BLE MR. JUSTICE ROHINTON FALI NARIMAN
HON'BLE MR. JUSTICE HRISHIKESH ROY
For Petitioner(s) Mr. Anand Sanjay M. Nuli, Adv.
Mr. Suraj Kaushik, Adv.
Mr. Dharm Singh, Adv.
For M/s. Nuli & Nuli, AOR
For Respondent(s)
UPON hearing the counsel the Court made the following
O R D E R
The Special Leave Petition is dismissed.
(R. NATARAJAN) (R.S. NARAYANAN) ASTT. REGISTRAR-cum-PS COURT MASTER (NSH) Signature Not Verified Digitally signed by R Natarajan Date: 2021.04.17 12:45:52 IST Reason: