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Supreme Court - Daily Orders

H.R. Shivakumar vs The State Of Government on 16 April, 2021

Bench: Rohinton Fali Nariman, Hrishikesh Roy

     ITEM NO.17                    Court 3 (Video Conferencing)            SECTION IV-A

                                   S U P R E M E C O U R T O F      I N D I A
                                           RECORD OF PROCEEDINGS

               Petition(s) for Special Leave to Appeal (C)           No(s).     5476/2021

     (Arising out of impugned final judgment and order dated 11-02-2021
     in WP No. 49213/2019 passed by the High Court Of Karnataka At
     Bengaluru)

     H.R. SHIVAKUMAR                                                      Petitioner(s)

                                                     VERSUS

     THE STATE OF GOVERNMENT & ORS.                                       Respondent(s)

     (FOR ADMISSION and I.R.)

     Date : 16-04-2021 This petition was called on for hearing today.

     CORAM :
                             HON'BLE MR. JUSTICE ROHINTON FALI NARIMAN
                             HON'BLE MR. JUSTICE HRISHIKESH ROY

     For Petitioner(s)                 Mr.   Anand Sanjay M. Nuli, Adv.
                                       Mr.   Suraj Kaushik, Adv.
                                       Mr.   Dharm Singh, Adv.
                                       For   M/s. Nuli & Nuli, AOR
     For Respondent(s)

                              UPON hearing the counsel the Court made the following
                                                 O R D E R

The Special Leave Petition is dismissed.

(R. NATARAJAN) (R.S. NARAYANAN) ASTT. REGISTRAR-cum-PS COURT MASTER (NSH) Signature Not Verified Digitally signed by R Natarajan Date: 2021.04.17 12:45:52 IST Reason: