Bombay High Court
Shivalik Power And Steel Private ... vs Micro, Small Enterprises Facilitation ... on 1 February, 2019
Author: S.B. Shukre
Bench: S.B. Shukre
IN THE HIGH COURT OF JUDICATURE AT BOMBAY
NAGPUR BENCH AT NAGPUR
APPELLATE SIDE CIVIL JURISDICTION
MISC.CIVIL APPLICATION NO. 1311 OF 2017
In
WRIT PETITION 1335 OF 2017
Shivalik Power And Steel Private Limited, ....Petitioner
Raipur Through Managing Director
V/S
Micro, Small Enterprises Facilitation Council, ....Respondent
Nagpur And Another Charpe Ramkrishna Sadashivrao Sanket Ramkrishna Charpe A.v. Neware Anand Parchure For Peitioner For Petitioner Shrikant Saoji For R.no.2 Vivek A. Sawarkar For R.no.2 For Respondent CORAM : S.B. SHUKRE & ARUN DIGAMBARRAO UPADHYE, JJ DATE : 1st February, 2019 P.C. :
By consent S.O. to next week.
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