Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 16] [Entire Act] State of Mizoram - Subsection Section 16(1) in The Institute of Chartered Financial Analysts of India University (Mizoram) Act, 2006 (1)The appointment of the Registrar shall be made in such manner as may be prescribed by the Statutes.
