Delhi High Court - Orders
Pr. Commissioner Of Income Tax ... vs M/S Modi Entertainment Networks Ltd on 27 February, 2026
$~2
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ ITA 50/2025 & CM APPL. 12466/2025
PR. COMMISSIONER OF INCOME TAX (CENTRAL)-2
.....Appellant
Through: Mr. Anurag Ojha, SSC, Ms. Hemlata
Rawat, Mr. V.K. Saksena, JSCs, Mr.
Abhay Singh, Mr. Saurabh, Advs.
versus
M/S MODI ENTERTAINMENT NETWORKS LTD.
.....Respondent
Through:
CORAM:
HON'BLE MR. JUSTICE DINESH MEHTA
HON'BLE MR. JUSTICE VINOD KUMAR
ORDER
% 27.02.2026 As prayed by the learned counsel for the appellant, list this case on 16.04.2026.
DINESH MEHTA, J.
VINOD KUMAR, J.
FEBRUARY 27, 2026/sr This is a digitally signed order. The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above. The Order is downloaded from the DHC Server on 27/02/2026 at 20:54:23