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State of Punjab - Section
Section 16 in Punjab Special Economic Zone Policy
16. Review Committee.
- G.O.P. shall constitute a Committee under the Chairmanship of Chief Secretary to facilitate the setting up of SEZ and review the progress regarding SEZ from time to time. The Committee shall consist of :-| Rule No. | Power to be exercised | Officer Declared as Competent Authority |
| 1 | 2 | 3 |
| Part I | ||
| 2(vii) | To approve architectural control sheets | Chief Administrator |
| 2(xxxv) | To approve zoning plan for sector/sub-sector level forSector/sub- sector level. | (i) Chief Administrator |
| To approve zoning plan for individual sites | for individual sites. | |
| Part II | ||
| 3. | To sanction building plans for erection and re-erection ofbuildings | Estate Officer |
| 4. | To supply architectural designs of buildings | Senior Architect |
| 5. | For submitting the building plans and other documents | Estate Officer |
| 5(2) | To ask for additional information and plans of building tobe erected or re-erected | Estate Officer |
| 8. | For submitting and sanction of type design of buildings | Estate Officer |
| 10(1) | For giving notice to obtain completion of building | Estate Officer |
| 10(2) | For issuing the completion certificate or rejecting theapplication | Estate Officer |
| Part III | ||
| 11(1) | For refusing the sanction in case rules are violated | Estate Officer |
| 11(2) | For sanctioning the building plans in case it is in order | Estate Officer |
| 12 | In case the building plans are not sanctioned/rejectedwithin 60 days | Estate Officer |
| 13 | Power to modify or cancel the sanction of sanctionedbuilding plan | Estate Officer |
| Part V | ||
| 31 | To fix the plinth level of building | Divisional Engineer (Public Health) |
| Part VI | ||
| 33 | for making application to issue water connection | Divisional Engineer (Public Health) |
| 34 | For supplying water meter, surface meter for issue of waterconnection | |
| 35 | Power to sanction the water connection and depositingsecurity and charges for the same | Divisional Engineer (Public Health) |
| 36(2a) | For specifying the number of water connections | Divisional Engineer (Public Health) |
| 37 | For receiving notice and issue of completion certificate | Estate Officer |
| 38 | For receiving application and issue of connection withpublic sewer | Divisional Engineer (Public Health) |
| 38(3) | To sanction or rejection of application for sewer connection | Divisional Engineer (Public Health) |
| 41 | For specifying the materials for drains and private sewer incase of industrial, chemical and trade effluent | Divisional Engineer (Public Health) |
| 45(4) | To approve the capacity and number absorption pits | Divisional Engineer (Public Health) |
| Part VII | ||
| 48 | For registration of Engineers | Estate Officer, |
| 49 | For registration of Plumbers | Estate Officer, |
| 52 | To issue directions to authorised officer to cancelregistration of Engineers and Plumbers. | Chief Administrator |