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[Cites 0, Cited by 0] [Section 4] [Entire Act]

State of Odisha - Subsection

Section 4(4) in Orissa State Bar Council Legal Aid Rules, 1986

(4)To prepare Legal Aid literature for the purpose of spreading legal consciousness among the poorest sections of the community in different legal languages and to arrange for reaching those to the people in the slums villages and other appropriate place.