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[Cites 0, Cited by 0] [Section 790] [Entire Act]

Bengal Presidency - Subsection

Section 790(d) in Police Regulations, Bengal , 1943

(d)Each probationer shall send a diary weekly to the Superintendent briefly recapitulating the work done by him during the week, relating any difficulties experienced or matters not fully understood and specifying any points on which the Superintendent's advice is required.