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[Cites 0, Cited by 0] [Section 9(1)] [Section 9] [Entire Act]

State of Uttar Pradesh - Subsection

Section 9(1)(e) in The U.P. Tax on Luxuries Act, 1995

(e)realises any amount as luxury tax where no luxury tax is legally payable or in excess of the amount of tax legally payable under this Act; or