Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Andhra Pradesh - Section Section 1 in Andhra Pradesh Disaster Management Rules, 2007 1. Short title. (a)These rules may be called the Andhra Pradesh Disaster Management Rules, 2007.(b)These Rules shall be deemed to have come into effect from 1st of August, 2007.
