Allahabad High Court
Babu Lal Tewari vs Deputy Director Of ... on 11 January, 2010
Author: Narayan Shukla
Bench: Narayan Shukla
Court No. - 3 Case :- CONSOLIDATION No. - 120 of 2001 Petitioner :- Babu Lal Tewari Respondent :- Deputy Director Of Consolidation,Sultanpur Petitioner Counsel :- Nilish Anand,Puttu Lal Mishra,Raj Kumar Pandey Respondent Counsel :- C.S.C.,Mattool Ali,R.N. Gupta Hon'ble Shri Narayan Shukla,J.
Cause shown in the affidavit filed in support of this application is sufficient. Application is allowed.
Order dated 17.10.2005 passed by this Court is hereby recalled and the writ petition is restored to its original number. List the case in the cause list for hearing. Interim order granted earlier shall remain operative till the next date of listing. Order Date :- 11.1.2010 GSY