Section 34(1) in The Chhattisgarh Panchayat Raj Adhiniyam, 1993
(1)First meeting of the Zila Panchayat shall be held within 30 days of the date of publication under Section 33. Such meeting shall be convened by the prescribed authority and provisions of Section 44 regarding meeting, as far as may be, shall apply in respect of the said meeting.
