Section 62 in University of Udaipur Officers (Conditions of Service) Rules, 1976
62. Quarantine Leave.
- Quarantine leave is leave of absence from duty necessitated by orders not to attend office in consequence of the presence of infectious deceases in the family or in the household of an officer. Quarantine leave may be granted on the certificate of the Medical or Public Health Officer for a period not exceeding 21 days on in exceptional cases 30 days. Any leave necessary for quarantine purpose in excess of this period Shall be treated as ordinary leave. An officer on quarantine leave is not treated as absent from duty and his pay is not affected.
