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[Cites 0, Cited by 0] [Section 15(2)] [Section 15] [Entire Act]

State of Goa - Subsection

Section 15(2)(c) in The Goa, Daman and Diu Secondary and Higher Secondary Education Rules, 1975

(c)been given a certificate by the Head of the institution that he/she is fit as regards character for admission to public examination.