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State of Rajasthan - Section

Section 33 in Rajasthan Sports (Registration, Recognition and Regulation of Associations) Act, 2005

33. Protection of acts done under the Act.

- No suit, prosecution or other legal proceeding shall lie against the State Government or any authority or officer or servant of the State Government for any act done or purporting to be done, or for any action taken in carrying out the provisions of this Act or the rules made thereunder.