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State of Tamilnadu - Section

Section 21 in Tamil Nadu Waqf Tribunal (Conditions of Service and Procedure) Rules, 2016

21. Working hours of the Tribunal.

- Except on Saturday, Sunday and other public holidays, the office of the Tribunal shall, subject to any order made by the Chairman remain open from 10.00 a.m. to 5.45 p.m.