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[Cites 0, Cited by 0] [Section 10B] [Entire Act]

Union of India - Subsection

Section 10B(b) in The Central Goods and Services Tax Rules, 2017

(b)
(i)Bank passbook with photograph; or
(ii)Voter identity card issued by the Election Commission of India; or
(iii)Passport; or
(iv)Driving license issued by the Licensing Authority under the Motor Vehicles Act, 1988 (59 of 1988):