Punjab-Haryana High Court
Anupreet Kaur And Others vs Union Of India And Ors on 8 April, 2013
Author: Rajiv Narain Raina
Bench: Rajiv Narain Raina
IN THE HIGH COURT OF PUNJAB AND HARYANA AT
CHANDIGARH
CWP No.24453 of 2011 (O&M)
DATE OF DECISION : 08 .04.2013
ANUPREET KAUR AND OTHERS
..Petitioners
V/S
UNION OF INDIA AND ORS. ..Respondents
CORAM: HON'BLE MR.JUSTICE RAJIV NARAIN RAINA
PRESENT: Mr.Mansur Ali, Advocate for the petitioner
Mr.Atul Aggarwal, Advocate for respondent no.1
Mr.H.C.Gupta, Advocate for respondent no.2
Mr. Amrit Pal Singh Gill, AAG, Punjab
....
Notes: 1.Whether to be referred to the reporters or not?
2.Whether the judgment should be reported in the Digest?
....
RAJIV NARAIN RAINA, J.
For orders, see the judgment passed today in CWP No.17264 of 2009 (Manohar Singh and Anr. Vs. Union of India and others).
(RAJIV NARAIN RAINA) JUDGE 08.04.2013 MFK