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[Cites 0, Cited by 0] [Section 5] [Entire Act]

State of Tamilnadu - Subsection

Section 5(iv) in Revenue Standing Orders Relating to Forest Settlement

(iv)If the District Forest Officer finds it necessary to send the tracing to the Survey Office, a map will be prepared in that office on the 16 or 8 inch scale by cutting out village maps, if there are any, and joining them together. If there are no village maps, the taluk map will be enlarged to the 8-inch scale, the position being shown of any G.T. points, revenue survey. The odolite stations or other survey marks that may be within the limits of or adjacent to the proposed reserve.