Punjab-Haryana High Court
National Highway Authority Of India vs Harish Kumar And Ors on 18 April, 2023
Author: Avneesh Jhingan
Bench: Avneesh Jhingan
2023:PHHC:056813 IN THE HIGH COURT OF PUNJAB & HARYANA AT CHANDIGARH CR No.4966 of 2022 (O&M) Date of decision: 18" April, 2023 National Highways Authority of India Petitioner Versus Harish Kumar and others Respondents CORAM: HON'BLE MR. JUSTICE AVNEESH JHINGAN Present: Mr. Ankush Chaudhary, Advocate for Mr. Satyaveer Singh, Advocate for the petitioner. 36 2% 2 24 AVNEESH JHINGAN, J (Oral):
The petition is dismissed. For detailed reasons see order of even date passed in CR No.4939 of 2022 titled as 'National Highways Authority of India vs. Jasvinder Singh and others'. [AVNEESH JHINGAN] JUDGE 18" April, 2023 Kapil
1. Whether speaking/ reasoned : Yes / No
2. Whether reportable : Yes / No KAPIL 2023.04.24 16:50 I attest to the accuracy and authenticity of this document Punja Haryana High Court, Chandigarh