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[Cites 0, Cited by 0] [Section 122] [Entire Act]

State of Jharkhand - Subsection

Section 122(5) in Bihar Education Code, 1961

(5)He will collect all economic and other statistical reports and returns, as required, from time to time by the Directorate and submit to the District Education Officer with a copy to the Divisional Superintendent of Basic Education, and through him to the Secretary, Bihar Basic Education Board, as and when called for.