Delhi High Court - Orders
Astral Ltd vs Ashirvad Pipes Pvt Ltd on 14 December, 2022
Author: Amit Bansal
Bench: Amit Bansal
$~18
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ CS(COMM) 309/2022
ASTRAL LTD ..... Plaintiff
Through: Mr.Sachin Gupta, Advocate.
versus
ASHIRVAD PIPES PVT LTD ..... Defendant
Through: Mr.Aadhar Nautiyal, Advocate.
CORAM:
HON'BLE MR. JUSTICE AMIT BANSAL
ORDER
% 14.12.2022 I.A. 21265/2022 (for early hearing)
1. The matter along with pending applications is listed for hearing on 3rd February, 2023. It is made clear that the application for interim relief shall be taken up for hearing on the said date.
2. In view of the above, counsel for the plaintiff does not press the present application.
3. Accordingly, the application is dismissed as not pressed.
AMIT BANSAL, J DECEMBER 14, 2022 sr Signature Not Verified Digitally Signed By:AMIT BANSAL Signing Date:14.12.2022 16:39:26