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[Cites 0, Cited by 0] [Section 46(2)] [Section 46] [Entire Act]

State of Rajasthan - Subsection

Section 46(2)(f) in Rajasthan State Legal Services Authority Regulations, 1999

(f)make special efforts to enlist the support of voluntary social welfare institutions working at the grass root level, particularly among the Scheduled Castes and the Scheduled Tribes, Women and Rural and Urban Labour segments;